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Patna High Court - Orders

Jay Ram Sah vs The Union Of India & Ors on 13 November, 2009

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   CWJC No.2975 of 2009
                                       JAY RAM SAH
                                            Versus
                                THE UNION OF INDIA & ORS
                                          -----------

 04.   13.11.2009

It is stated at the bar that learned counsel for the petitioner namely, Sri Jagnnath Singh is indisposed.

Mater will be listed after one week, as prayed for. 

rkp                                      (Ajay Kumar Tripathi, J)