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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(ii) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(ii)An officer who has been dismissed, removed or compulsorily retired or suspended, when reinstated, the authority competent to order the reinstatement shall consider and make a specific order;