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State of Madhya Pradesh - Section

Section 8 in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989

8. Physical characteristics, configuration, constructional details of Weights and Measures.

- Every Weight or measure used or intended to be used in any transaction or for industrial production or for protection shall conform as regards physical characteristics, configuration, constructional details, materials, performance, tolerances and such other details, to the specifications prescribed under the Standards Act.