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The Commissioner Of Income Tax Jaipur Ii vs M/S State Bank Of Bikaner And Jaipur on 3 December, 2018

     ITEM NO.23               REGISTRAR COURT. 1                  SECTION XV

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS


                              BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

     Petition(s) for Special Leave to Appeal (C)         No(s).   16251/2014

     THE COMMISSIONER OF INCOME TAX JAIPUR II                  Petitioner(s)

                                          VERSUS

     M/S STATE BANK OF BIKANER AND JAIPUR                      Respondent(s)

     WITH
     SLP(C) No. 16247/2014 (XV)
      SLP(C) No. 16252/2014 (XV)
      SLP(C) No. 16249/2014 (XV)
      SLP(C) No. 16244/2014 (XV)
      SLP(C) No. 16248/2014 (XV)
      SLP(C) No. 6212/2017 (XV)
      SLP(C) No. 17467/2017 (XV)
      SLP(C) No. 18927/2017 (XV)
      SLP(C) No. 20175/2017 (XV)
     (FOR ADMISSION and I.R. and IA No.57738/2017-CONDONATION OF DELAY
     IN FILING)
      SLP(C) No. 21141/2017 (XV)
      Diary No(s). 36776/2017 (XV)
     (FOR ADMISSION and I.R. and IA No.136359/2017-CONDONATION OF DELAY
     IN FILING)
      SLP(C) No. 1387/2018 (XV)
      Diary No(s). 4093/2018 (XV)
     (IA No.25149/2018-CONDONATION OF DELAY IN FILING)
      SLP(C) No. 6892/2018 (XV)
      SLP(C) No. 6890/2018 (XV)
      SLP(C) No. 8632/2018 (XV)
      SLP(C) No. 8713/2018 (XV)
      SLP(C) No. 9556/2018 (XV)

         Diary No(s). 14208/2018 (XV)

      Diary No(s). 13926/2018 (XV)
      Diary No(s). 14345/2018 (XV)
     (FOR ADMISSION and I.R. and IA No.73015/2018-CONDONATION OF DELAY
     IN FILING)
      Diary No(s). 21034/2018 (XV)
     (FOR ADMISSION and I.R. and IA No.81320/2018-CONDONATION OF DELAY
Signature Not Verified


     IN FILING)
Digitally signed by
VINOD KUMAR TIWARI
Date: 2018.12.06

      Diary No(s). 22427/2018 (XV)
13:14:03 IST
Reason:


      Diary No(s). 22311/2018 (XV)
     (IA No.83745/2018-CONDONATION OF DELAY IN FILING)
      Diary No(s). 22355/2018 (XV)
      Diary No(s). 22362/2018 (XV)
 Diary No(s). 22703/2018 (XV)
 Diary No(s). 21555/2018 (XV)
(FOR ADMISSION and I.R. and IA No.86099/2018-CONDONATION OF DELAY
IN FILING and IA No.86100/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
 Diary No(s). 22359/2018 (XV)
 SLP(C) No. 18952/2018 (XV)
 SLP(C) No. 18965/2018 (XV)
 SLP(C) No. 18959/2018 (XV)
 Diary No(s). 38330/2018 (XV)
(FOR ADMISSION and I.R. and IA No.154527/2018-CONDONATION OF DELAY
IN FILING)

Date : 03-12-2018 This petition was called on for hearing today.



For Petitioner(s)
                     Mrs. Anil Katiyar, AOR
                     Mr. A.K. Kaul, Adv

For Respondent(s)
                     Mr.   Tarun Gupta, AOR
                     Mr.   Ajay Choudhary, AOR
                     Mr.    Samir Malik, AOR
                     Ms.   Pratibha Jain, AOR
                     Mr.   Rajender Pd. Saxena, AOR
                     Mr.   Sanjay Kumar, Adv
                     Mr.   Anish Maheshwari, Adv


            UPON hearing the counsel the Court made the following
                               O R D E R

IN SLP © 16251/14,16249/14,6212/17,18427/17,20175/17 AND 21141/17 Complete category matters.

IN SLP © 16247/14,16252/14,16244/14,16248/14 AND 17467/17 Despite last opportunity granted, learned counsel for the sole respondent has not filed counter affidavit. Further opportunity declined.

IN SLP © 1387/18 Learned counsel for the sole respondent to file counter affidavit within four weeks.

Spare copy has not been filed.

Registry to process the matter for listing before Hon'ble Judge in Chambers.

IN SLP © 18952/18 Learned counsel for the petitioner to take fresh steps to effect service on sole respondent within two weeks. Remaining matters are fresh matters. List again on 4.02.2019.

ANIL LAXMAN PANSARE Registrar