Section 10 in The Securities and Exchange Board of India (Investor Protection and Education Fund) Regulations, 2009
10. Expenses of the Committee.
(1)The expenses including travel and other allowances of members of the Committee, who are officials of the Board, and invitees who are officials of the Board, shall be borne by the Board in accordance with their entitlements.(2)The expenses including travel and other allowances of members of the Committee, who are not officials of the Board, and invitees who are not officials of the Board, may be borne by the Fund.
