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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(17) in The North Bengal University Act, 1981

(17)"professional subject" means any of the following subjects, namely, Law, Medicine, [Dentistry,] [Word inserted by W.B. Act 8 of 1993.] Engineering, ‘Teachers’ Training, Physical Education, Technology, Journalism, Management Studies, Agriculture or such other subject as may be prescribed by Regulations;