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[Cites 0, Cited by 0] [Section 76(3)] [Section 76] [Entire Act]

State of Gujarat - Subsection

Section 76(3)(a) in Gujarat Sales Tax Act, 1969

(a)of any such particulars in respect of any such statement, declaration, return, accounts, documents, evidence, affidavit or deposition for the purpose of any prosecution under the Indian Penal Code or the Prevention of Corruption Act, 1947 (XLV of 1860 II of 1947), or this Act; or