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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Bihar - Subsection

Section 63(2)(j) in Bihar Fire Service Act, 2014

(j)the minimum standards for fire prevention and fire safety measures for the purposes of subsection (2) of Section 25, Section 32 and-clause (i) of subsection (3) of Section 35;