Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 11 in The Punjab Backward Classes (Grant of Loans) Rules, 1958 11. Notice declaring a loan immediately recoverable. - [Section 9]. - The notice declaring a loan to be immediately recoverable under section 9 shall be in Form 'E'.
