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[Cites 0, Cited by 0] [Section 318] [Entire Act]

Greater Bengaluru City Corporation -

Section 318(13) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(13)for regulating the measures to be taken in the event of the outbreakof any disease among animals which is communicable to man and the supply ofinformation which will facilitate the taking of such measures;