Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Punjab - Subsection Section 19(2) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958 (2)The occupier or agent of a factory shall maintain a correct account day by day of the cane purchased in Form XI.
