Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(4)(iii) in The Bureau of Indian Standards (Terms and Conditions of Service of Employees) Regulations, 2007

(iii)In case the officer is provided free loading alone his claim shall be limited to 65% of entitled rates.