Punjab-Haryana High Court
State Of Haryana And Another vs Smt. Bhateri Devi And Another on 17 March, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.887 of 2006 (O & M)
State of Haryana and another ......Appellants
versus
Smt. Bhateri Devi and another ......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H. S. Hooda, AG, Haryana with Mr. Lokesh Sinhal, Addl. AG, Haryana. Mr. Jitender Dhanda, Advocate for respondent-HUDA. RAJESH BINDAL J For orders see detailed reasons recorded in a separate order of even date passed in R.F.A. No.788 of 2006 titled Kirpal Singh versus Government of Haryana and others.
( RAJESH BINDAL ) JUDGE March 17, 2009 A..KAUNDAL