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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Telangana - Subsection

Section 79(1)(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)the expression 'group intimidation' means any interference or attempt to interference by a community, group or section with the free exercise by another community, group or section of the right to vote or refrain from voting by intimidation, coercion, social or economic boycott, threat of such boycott or other similar means.