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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Sikkim - Subsection

Section 90(1) in Sikkim Panchayat Act, 1993

(1)Within two months from the date on which an audit under this Act is completed, the auditor shall prepare a report and send a copy of the report to the Sabhapati,the Adhakshya as the case may be,of the Gram Panchayat or the Zilla Panchayat and to the State Government.