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[Cites 0, Cited by 0] [Section 15(6)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(6)(b) in The Rajasthan Police Act, 2007

(b)his punishment of dismissal, removal or compulsory retirement from service or of reduction to a lower rank, awarded under the provisions of the All India Services (Discipline and Appeal) Rules, 1967 or any other relevant rule;