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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The National Dental Commission Act, 2023

(1)The Commission shall consist of the following persons to be appointed by the Central Government, namely:—
(a)a Chairperson;
(b)eight ex officio Members; and
(c)twenty-four part-time Members.