Section 3 in Rajasthan Excise (Amending & Extending) Act, 1957
3. Extension of Rajasthan Act 2 of 1950.
- On and from the date, this Act comes into force, the Rajasthan Excise Act, 1950 (Rajasthan Act 2 of 1950), hereinafter referred to as the principal Act, shall be amended in the manner indicated in Sections 4 to 18 of this Act and shall, as so amended extends to the whole of the State of Rajasthan except the Abu area.
