Supreme Court - Daily Orders
Dept.Of Telecommunication vs Data Access India Limited on 21 September, 2023
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ITEM NO.107 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 311-318/2008
DEPT.OF TELECOMMUNICATION & ORS. Appellant(s)
VERSUS
DATA ACCESS INDIA LIMITED Respondent(s)
([ ONLY C.A.NO. 315-316/[email protected]. 311-318/2008 ARE TO BE LISTED
AGAINST THIS ITEM ] )
WITH
C.A. No. 565-568/2008 (XVII)
(and IA No.102801/2017-CLARIFICATION/DIRECTION)
C.A. No. 6575/2010 (XVII)
(FOR STAY APPLICATION ON IA 2/2010
IA No. 2/2010 - STAY APPLICATION)
C.A. No. 6664-6669/2010 (XVII)
C.A. No. 6065/2010 (XVII)
(FOR EX-PARTE STAY ON IA 2/2010
C.A. No. 4896/2010 (XVII)
C.A. No. 10675/2010 (XVII)
C.A. No. 10676/2010 (XVII)
C.A. No. 9827/2010 (XVII)
C.A. No. 258/2012 (XVII)
IA No. 2/2012 - STAY APPLICATION
C.A. No. 5921/2012 (XVII)
C.A. No. 6645/2012 (XVII)
C.A. No. 4430/2011 (XVII)
C.A. No. 5582-5583/2012 (XVII)
C.A. No. 5574/2012 (XVII)
C.A. No. 5575/2012 (XVII)
C.A. No. 5576/2012 (XVII)
C.A. No. 5572/2012 (XVII)
C.A. No. 3099/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR ON IA 4/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 5/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 6/2016)
Date : 21-09-2023 These appeals were called on for hearing today.
Signature Not Verified
CORAM :
Digitally signed by
ASHA SUNDRIYAL
Date: 2023.09.23
12:21:07 IST
Reason: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Appellant(s) Mr. Vikramjit Banerjee, A.S.G.
Mr. Arijit Prasad, Sr. Adv.
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Ms. Ankita A. Singh, Adv.
Mr. Deepak Kumar, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. H R Rao, Adv.
Ms. Shraddha Deshmukh, Adv.
Ms. Swati Ghildiyal, Adv.
Mr. Rajat Nair, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. B. Krishna Prasad, AOR
Dr. Abhishek Manu Singhvi, Sr. Adv.
Ms. Ruby Singh Ahuja, Adv.
Mr. Mansoor Ali Shoket, Adv.
Mr. Ishan Gaur, Adv.
Ms. Kritika Sachdeva, Adv.
Mr. Varun Khanna, Adv.
Mr. Kunal Singh, Adv.
M/S. Karanjawala & Co., AOR
Mrs. Anjani Aiyagari, AOR
Mr. Rakesh Kumar, Adv.
Mr. S.S.Raja Yadav, Adv.
Mr. K. Sriram, Adv.
For Respondent(s) Mr. Pinaki Mishra, Sr. Adv.
Mr. Navnit Kumar, Adv.
M/S. Corporate Law Group, AOR
Mr. Harsh Kaushik, AOR
Mr. Harsh Prakash, Adv.
Mr. Praveen Kumar, AOR
Mr. Mohit Paul, AOR
Mr. Ayush Agrawal, Adv.
Mr. Vikrant Singh Bloria, Adv.
Mr. Sushant Tomar, Adv.
Ms. Rangoli Seth, Adv.
Mr. Mansoor Ali Shoket, Adv.
Mr. Nitin Kala, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Kunal Singh, Adv.
Mr. Karun Sharma, Adv.
Mr. Tanmay Jain, Adv.
Mr. Naveen Kumar, AOR
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Manu Krishnan, Adv.
Mr. Victor Das, Adv.
Ms. Madhavi Agarwal, Adv.
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Mr. Vipul Singh, Adv.
Mr. E. C. Agrawala, AOR
Mr. Rajan Narain, AOR
Mr. Gaurav Kejriwal, AOR
Mr. B. Krishna Prasad, AOR
Mr. Ajit Sharma, AOR
Ms. Sheena Taqui, Adv.
Ms. Akansha Saini, Adv.
Mr. Manjul Bajpai, Adv.
Mr. Shiv Vinayak Gupta, Adv.
Mrs. Bina Gupta, AOR
Ms. Sumita Hazarika, AOR
M/S. Karanjawala & Co., AOR
Mr. Gurmeet Singh Makker, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned ASG for the appellant(s) submits with reference to the order dated 28.02.2017 that he will have to obtain requisite instructions in view of what is stipulated in the order qua the classification of the different Civil Appeals.
List after six weeks, as prayed for, for directions in the beginning of the Regular Matters.
Learned counsel for the respondent may assist the Registry in categorization of the cases as per the said order.
(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR CUM PS COURT MASTER (NSH)