Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

Union of India - Subsection

Section 87(2)(b) in The Merchant Shipping Act, 1958

(b)the number of persons and the qualifications they may possess for maintaining watches ] [by different types of ships] [ Substituted by Act 63 of 2002, Section 3, for " by a ship" (w.e.f. 1.2.2003).][at sea or in any port or place; [Substituted by Act 13 of 1987, Section 8, for Section 87 (w.e.f. 1.7.1989).]