Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 61E in The Prevention of Food Adulteration Rules, 1955 61E. [***] [Rule 61E omitted by G.S.R. 388 (E), dated 25th June, 2004 and as corrected by G.S.R. 417(E), dated 23rd June, 2005 and by G.S.R. 591(E), dated 15th September, 2005 (w.e.f. 21-3-2006). Earlier rule 61E was inserted by G.S.R. 177(E), dated 6th April, 1998 (w.e.f. 6-4-1998).]
