Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Entire Act] State of Punjab - Section Section 13 in Forest Rules 13. Sheep killers. - Nothing in these rules shall prevent the destruction of any brown beer known to be a sheep killer, either in defence of property or life or with the written permission of the Divisional Forest Officer.
