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Union of India - Section

Section 2 in The Hindi Sahitya Sammelan Act, 1962

2. Declaration of the Hindi Sahitya Sammelan as an institution of national importance.

Whereas the objects of the institution known as the Hindi Sahitya Sammelan which has its head Office at Allahabad are such as to make the institution one of national importance, it is hereby declared that the institution known as the Hindi Sahitya Sammelan, is an institution of national importance.