Supreme Court - Daily Orders
College Of Physician And Surgeon Cps ... vs Suhas Hari Pingle on 11 March, 2026
1
ITEM NO.31 COURT NO.7 SECTION IX-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (C) No(s). 13079-13081/2025
[Arising out of impugned final judgment and order dated 24-03-2025
in PIL(L) No. 12834/2024, WP No. 2703/2023 & WPL No. 24270/2024
passed by the High Court of Judicature at Bombay]
COLLEGE OF PHYSICIAN AND SURGEON CPS HOUSE Petitioner(s)
VERSUS
SUHAS HARI PINGLE & ORS. Respondent(s)
[FOR FINAL DISPOSAL]...........[TO BE TAKEN UP AT THE TOP OF THE
BOARD]..........[PART HEARD BY: HON'BLE MR. JUSTICE J.B. PARDIWALA
AND HON'BLE MR. JUSTICE K.V. VISWANATHAN]
(IA No. 116733/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 116735/2025 - EXEMPTION FROM FILING O.T., IA No.
117898/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES & IA No. 116734/2025 - PERMISSION TO FILE
LENGTHY LIST OF DATES)
WITH
SLP(C) No. 16906-16908/2025 (IX-A)
(IA No. 128200/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 46017/2025 (IX-A)
IA No. 229488/2025 - CONDONATION OF DELAY IN FILING
IA No. 229485/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 229483/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 70397/2025 (IX-A) IA No. 321688/2025 - CONDONATION OF DELAY IN FILING IA No. 321682/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 321690/2025 - EXEMPTION FROM FILING O.T. IA No. 321686/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 321681/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 72168/2025 (IX-A) IA No. 331569/2025 - CONDONATION OF DELAY IN FILING IA No. 331567/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Signature Not Verified IA No. 331571/2025 - INTERVENTION/IMPLEADMENT Digitally signed by VISHAL ANAND Date: 2026.03.11 IA No. 331564/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) 19:35:50 IST Reason:
Date : 11-03-2026 These matters were called on for hearing today.2
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE K.V. VISWANATHAN For Petitioner(s) :
Mr. Siddharth Bhatnagar, Sr. Adv. Ms. Jaikriti S. Jadeja, AOR Mr. Aditya Sidhra, Adv.
Mr. Chandra Shekhar Padhi, Adv. Mr. Pradeep Chandra Sati, Adv. Mr. Jaydip Pati, AOR Ms. Divya Mishra, Adv. Mr. Ajit Kaswa, Adv.
Mr. Ramchandra Fardoliya, Adv.
Ms. Vibha Datta Makhija, Sr. Adv. Mr. Raj Kishor Choudhary, AOR Mr. Shakeel Ahmed, Adv. Mr. Vikram Patralekh, Adv. Ms. Shalini Tripathi, Adv. Mr. Himanshu Gupta, Adv. Mr. Shivam Yadav, Adv. Mr. Syed Faizan Ali, Adv. Mr. Vineet Jindal, Adv.
Mr. Vairawan A.S, AOR For Respondent(s) :
Mr. Sudhanshu Chaudhari, Sr. Adv. Mr. V M Thorat, Adv.
Mr. Samrat Krishnarao Shinde, AOR Mr. Amar Bodke, Adv.
Ms. Gautami Yadav, Adv. Ms. Pranjal Chapalgaokar, Adv. Mr. Yash Singhania, Adv.
Mr. R. Venkataramani, Attorney General for India Mr. Raj Bahadur Yadav, AOR Mr. Kartikay Aggarwal, Adv. Ms. Ameyavikrama Thanvi, Adv. Mr. Raman Yadav, Adv.
Mr. Chitvan Singhal, Adv. Mr. Abhishek Kr.pandey, Adv. Mr. Mukesh Kr. Singh, Adv. Dr. Arun Kumar Yadav, Adv.
Mr. Gaurav Sharma, Sr. Adv. Mr. Prateek Bhatia, AOR Mr. Dhawal Mohan, Adv.
Mr. Siddharth S. Chapalgaonkar, Adv. Mr. Mahesh Bhatane, Adv.3
Ms. Sneha Sanjay Botwe, AOR Mr. Akash Tripathi, Adv.
Mr. Aditya Krishna, Adv. Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Shrirang B. Varma, Adv.
Mr. V. M. Thorat, Adv.
Mr. Sagar Pahune Patil, AOR Ms. Rakhi Ray, AOR Mr. Apoorve Karol, Adv. Mr. Ankur Yadav, AOR UPON hearing the counsel the Court made the following O R D E R List on 22-4-2026 for final hearing on top of the Board.
(VISHAL ANAND) (POOJA SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)