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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Madhya Pradesh - Subsection

Section 75(b) in The M.P. Irrigation Act, 1931

(b)regulating the procedure of canal officers in discharging their duties under this chapter;
(bb)determining under Section 68-B the liability of permanent holders and the manner in which it shall be discharged;