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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(2)(a) in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

(a)whether alternative accommodation within the means of the tenant would be available to him if he were evicted ;