Madhya Pradesh High Court
Sahid Ali vs The State Of Madhya Pradesh on 12 July, 2022
Author: Anil Verma
Bench: Anil Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 27658 of 2022 (SAHID ALI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 12-07-2022 Parties through their counsel.
Learned GA for the State has informed that notice has not served on the victim persons.
Let fresh notice be issued to the victim persons through AG Office. List in the next week.
(ANIL VERMA) JUDGE trilok Signature Not Verified Signed by: TRILOK SINGH SAVNER Signing time: 13-Jul-22 6:33:03 PM