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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(3) in The M.P. Panchayat Nirvachan Niyam, 1995

(3)Every candidate of his election agent shall be informed forthwith, of the symbol allotted to the candidate and be supplied with the specimen thereof by the Returning Officer.