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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(1)(xiii) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(xiii)licensing and fixation of fees leviable under this Act and the conditions on which licences are to be granted and may be revoked;