Section 6(1)(v) in The Chewing Tobacco and Unmanufactured Tobacco Packing Machines (Capacity Determination and Collection of Duty) Rules, 2010

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(v)the number of multiple track or multiple line packing machines out of (iv), which are installed in his factory;

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