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[Cites 0, Cited by 0] [Section 132] [Entire Act]

State of Haryana - Subsection

Section 132(1) in The Punjab Land Revenue Act, 1887

(1)The Revenue-officer shall, on the application of the arbitrators, issue the same processes to the parties and witnesses whom the arbitrators desire to examine as he may issue in any proceeding under this Act before himself.