Jharkhand High Court
Akchhay Kumar Pathak vs The State Of Jharkhand on 6 October, 2023
Author: Anubha Rawat Choudhary
Bench: Anubha Rawat Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
C.M.P. No. 767 of 2023
1. Akchhay Kumar Pathak, aged about 37 years, son of Sri Sudama
Pathak, resident of Village Lewar, P.O. Naudiha Khajuri, P.S.
Chhatarpur, District Palamu, presently working as Para Teacher,
New Primary School, Lewar, P.O. Naudiha Khajuri, P.S.
Chhatarpur, District Palamu.
2. Satyadev Mistri, aged about 49 years, son of Bhola Mistri, resident
of Village Sindag, P.O. Naudiha, P.S. Chhatarpur, District Palamu,
presently working as Assistant Para Teacher, Upgraded Middle
School Dumaria Dohar, Bhuiyatola, P.O. Naudiha, P.S.
Chhatarpur, District Palamu.
3. Anuj Kumar Thakur, aged about 32 years, son of Sri Lallu Thakur,
resident of Village Sildag, P.O. and P.S. Chhatarpur, District
Palamu, presently working as Para Teacher, New Primary School,
Katraha (Chaukhara), P.O. and P.S. Chhatarpur, District Palamu
4. Rinku Kumari, aged about 35 years, daughter of Ram Swarup
Yadav, resident of Village Ramgarh, P.O. and P.S. Chhatarpur,
District Palamu, presently working as Para Teacher, Government
Upgraded Middle School, Ramgarh, P.O. and P.S. Chhatarpur,
District Palamu ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Director, Primary Education, Jharkhand, Human Resources
Development Department, having its office at Telephone Bhawan,
Dhurwa, P.O. & P.S. Dhurwa, District Ranchi
3. The State Project Director, Jharkhand Education Project Council,
Ranchi, Govt. of Jharkhand, P.O. and P.S. Doranda, District
Ranchi
4. The Regional Director, National Institute of Open Schooling,
having its office at Regional Centre, Ranchi, Zila School Hostel
Premises, near Shaheed Chowk, P.O. GPO, P.S. Kotwali, District
Ranchi
5. The District Education Officer-cum-District Programme Officer,
SAMAGRA SHIKCHHA ABHIYAN, Plamu, P.O. and P.S.
Daltonganj, District Palamu
6. The District Superintendent of Education, Ranchi P.O. G.P.O., P.S.
Kotwali, District Ranchi
7. The Block Development Officer, Patan, P.O. and P.S. Patan,
District Palamu
8. Block Education Extension Officer-cum-Block Resource Centre,
Cluster, Patan, Palamu, P.O. and P.S. Patan, District Palamu
... ... Respondents/Opp. Parties
9. Gupteshwar Singh, aged about 58 years, son of Haridas Singh,
resident of Village Chaukhara, P.O. Naudiha, P.S. Chhatarpur,
District Palamu, presently working as Para Teacher, New Primary
School, Katraha, P.O. Naudiha, P.S. Chhatarpur, District Palamu
10.Anil Kumar Singh, aged about 44 years, son of Tapeshwar Singh,
resident of Village Nawadih, P.O. Nawdiha Bazar, P.S.
Chhatarpur, District Palamau, presently working as Para Teacher
in Upgraded Middle School, Nawadih, Tola Makunatand, P.O.
Nawdiha Bazar, P.S. Chhatarpur, District Palamau.
2
11.Ranjita Kumari, aged about 30 years, wife of Rahul Ranjan Singh,
resident of Village Bishunpur, P.O. Nawdiha Bazar, P.S.
Chhatarpur, District Palamau, presently working as Para Teacher
in New Primary School, Bishunpur Tola, Taripar, P.O. Nawdiha
Bazar, P.S. Chhatarpur, District Palamau.
.. ... Petitioners / Performa Opposite Parties
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Petitioners : Mr. D.C. Mishra, Advocate For the Opp. Parties : Mr. Rakesh Kr. Roy, AC to GA III
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03/06.10.2023 This Civil Miscellaneous Petition has been filed for restoration of W.P.(S) No.1003 of 2020, which stood dismissed for default on account of non-compliance of order dated 27.04.2022.
2. Learned counsel for the petitioners seeks permission to withdraw this civil miscellaneous petition.
3. Learned counsel for the opposite parties has no objection to the aforesaid prayer.
4. Accordingly, CMP No.767 of 2023 is dismissed as withdrawn.
5. I.A. No.7859 of 2023 is closed.
(Anubha Rawat Choudhary, J.) Saurav