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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(2)(c) in Chhattisgarh Minor Mineral Rules, 1996

(c)[ within a distance of 100 metres from any bridge, national/state/highway, railway line, 50 metres from the road constructed under Pradhan Mantri Gram Sadak Yojana, other District Roads of Public Works Department; and 10 metres from grameen kachcha rasta; or 50 metres from any public place : [Substituted by Notification No. F-7-7-2004-XII, dated 6-5-2006.]