Patna High Court - Orders
The State Of Bihar vs Amit Shanker on 28 February, 2023
Author: Ashutosh Kumar
Bench: Ashutosh Kumar, Harish Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.301 of 2021
In
Civil Writ Jurisdiction Case No.16675 of 2018
======================================================
Abhilasha Sinha & Ors.
... ... Appellant/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 303 of 2021
In
Civil Writ Jurisdiction Case No.16573 of 2018
======================================================
Lav Kumar & Ors.
... ... Appellant/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 305 of 2021
In
Civil Writ Jurisdiction Case No.16573 of 2018
======================================================
Moinuddin Khan
... ... Appellant/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 306 of 2021
In
Civil Writ Jurisdiction Case No.16675 of 2018
======================================================
Raj Mohan Dubey & Anr.
... ... Appellant/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
Patna High Court L.P.A No.301 of 2021(13) dt.28-02-2023
2/5
with
Letters Patent Appeal No. 316 of 2021
In
Civil Writ Jurisdiction Case No.15081 of 2018
======================================================
Vibha & Ors.
... ... Appellant/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 347 of 2021
In
Civil Writ Jurisdiction Case No.15081 of 2018
======================================================
Bibhuti Nath Mishra & Ors.
... ... Appellant/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 354 of 2021
In
Civil Writ Jurisdiction Case No.15081 of 2018
======================================================
Ankita
... ... Appellant/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 363 of 2021
In
Civil Writ Jurisdiction Case No.15081 of 2018
======================================================
Rakesh Kumar Singh & Ors.
... ... Appellant/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.301 of 2021(13) dt.28-02-2023
3/5
Letters Patent Appeal No. 377 of 2021
In
Civil Writ Jurisdiction Case No.16675 of 2018
======================================================
The State of Bihar & Ors.
... ... Appellant/s
Versus
Raj Mohan Dubey & Ors.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 381 of 2021
In
Civil Writ Jurisdiction Case No.16573 of 2018
======================================================
The State of Bihar & Ors.
... ... Appellant/s
Versus
Amit Shanker & Ors.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 384 of 2021
In
Civil Writ Jurisdiction Case No.15081 of 2018
======================================================
The State of Bihar & Ors.
... ... Appellant/s
Versus
Ravi Kumar & Ors.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 436 of 2021
In
Civil Writ Jurisdiction Case No.15081 of 2018
======================================================
Bihar Public Service Commission & Ors.
... ... Appellant/s
Versus
Ravi Kumar & Ors.
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.301 of 2021(13) dt.28-02-2023
4/5
Letters Patent Appeal No. 448 of 2021
In
Civil Writ Jurisdiction Case No.16675 of 2018
======================================================
Baiju Bawra & Ors.
... ... Appellant/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
Appearance :
(In Letters Patent Appeal No. 301 of 2021)
For the Appellant/s : Mr. Prince Kumar Mishra, Adv.
For the State : Mr. Ajay Kr. Rastogi (Aag10)
For the BPSC : Mr. Sanjay Pandey, Adv.
Mr. Nishant Kr. Jha, Adv.
(In Letters Patent Appeal No. 303 of 2021)
For the Appellant/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Ajay Kr. Rastogi (Aag10)
(In Letters Patent Appeal No. 305 of 2021)
For the Appellant/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Ajay Kumar Rastogi (Aag10)
(In Letters Patent Appeal No. 306 of 2021)
For the Appellant/s : Mr.Vishwajeet Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Letters Patent Appeal No. 316 of 2021)
For the Appellant/s : Mr.Vishwajeet Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Letters Patent Appeal No. 347 of 2021)
For the Appellant/s : Mr.Vishwajeet Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Letters Patent Appeal No. 354 of 2021)
For the Appellant/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Ajay Kr. Rastogi (Aag10)
(In Letters Patent Appeal No. 363 of 2021)
For the Appellant/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Ajay Kumar Rastogi (Aag10)
(In Letters Patent Appeal No. 377 of 2021)
For the Appellant/s : Mr. Sarvesh Kr. Singh, AAG13
Mrs. Sunita Kumari, AC to AAG13.12
Mr. Arya Achint, AC to AAG13
For the Respondent/s : Mr.Amit Pandey, Adv.
(In Letters Patent Appeal No. 381 of 2021)
For the Appellant/s : Mr. Sarvesh Kr. Singh, AAG13
Mrs. Sunita Kumari, AC to AAG13.12
Mr. Arya Achint, AC to AAG13
For the Respondent/s : Mr.Amit Pandey, Adv.
(In Letters Patent Appeal No. 384 of 2021)
For the Appellant/s : Mr. Sarvesh Kr. Singh, AAG13
Mrs. Sunita Kumari, AC to AAG13.12
Mr. Arya Achint, AC to AAG13
For the BPSC : Mr. Sanjay Pandey, Adv.
For the UOI : Mr. A.K. Pandey, SCGC
For the Resp. No.14 : Mr. R.K. Sharma, CGC
Patna High Court L.P.A No.301 of 2021(13) dt.28-02-2023
5/5
For the Pvt. Resp. : Mr. Sanjeev Kumar Singh, Adv.
(In Letters Patent Appeal No. 436 of 2021)
For the Appellant/s : Mr. Sanjay Pandey, Adv.
Mr. Nishant Kr. Jha, Adv.
For the Respondent/s : Mr.Ajay Kr. Rastogi (AAG10)
Mr. Manoj Kumar Singh, CGC
Mr. Ankit Kumar Singh, AC to CGC
Ms. Priya, AC to CGC
(In Letters Patent Appeal No. 448 of 2021)
For the Appellant/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Ajay Kumar Rastogi (Aag10)
======================================================
CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
and
HONOURABLE MR. JUSTICE HARISH KUMAR
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR)
13 28-02-2023Three separate supplementary affidavits have been filed in LPA Nos. 377 of 2021, 381 of 2021 and 384 of 2021 respectively.
Let it be taken on record. Let all these matters be come again for consideration on 03.03.2023.
(Ashutosh Kumar, J) ( Harish Kumar, J) rishi/-
U