Patna High Court
Anit Mahto @ Pikku Mahto @ Anit Kumar vs The State Of Bihar on 31 July, 2023
Author: Sandeep Kumar
Bench: Sandeep Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8696 of 2022
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Amrit Mahto @ Chhotu Mahto @ Amrit Kumar Anand Son of Late Naresh Kumar Yadav @ Naresh Mahto Resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
... ... Petitioner/s Versus
1. The State of Bihar Through its Principal Secretary, Revenue and Land Reforms Department, Bihar, Patna.
2. The Commissioner Revenue and Land Reforms Department, Bihar, Patna.
3. The District Magistrate Munger.
4. The District Land Acquisition Officer Munger.
5. The Circle Officer Bariarpur Circle of Munger District, District- Munger.
6. Ajit Mahto @ Ajit Kumar S/o Late Naresh Prasad Mahto @ Naresh Mahto @ Naresh Kumar Yadav R/o Village and P.O- Tulsipur Ghorghat, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
7. Anit Mahto @ Pikku Mahto S/o Late Naresh Kumar Yadav @ Naresh Yadav Resident of Village - Ghorghat Tulsipur, P.O- Ghorghat, P.S.- Bariarpur, District- Munger.
8. Atit Mahto @ Sanny Mahto @ Atit Kumar Suman S/o Late Naresh Pd.
Mahto @ Naresh Mahto @ Naresh Kr. Yadav Resident of Village - Ghorghat Tulsipur, P.O- Ghorghat, P.S.- Bariarpur, District- Munger.
9. Ashit Mahto @ Munna Mahto Son of Late Naresh Kr. Yadav @ Naresh Pd.
Mahto @ Naresh Mahto Resident of Village - Ghorghat Tulsipur, P.O- Ghorghat, P.S.- Bariarpur, District- Munger.
10. Amit Mahto @ Bittu Mahto Son of Late Naresh Pd. Mahto @ Naresh Mahto Resident of Village - Ghorghat Tulsipur, P.O- Ghorghat, P.S.- Bariarpur, District- Munger.
11. Savita Devi Wife of Late Naresh Pd. Mahto @ Naresh Mahto @ Naresh Kumar Yadav Resident of Village - Ghorghat Tulsipur, P.O- Ghorghat, P.S.- Bariarpur, District- Munger.
... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 8799 of 2022 ====================================================== Atit Mahto @ Sunny Mahto @ Atit Kumar Suman Son of Late Naresh Kumar Yadav @ Naresh Mahto, Resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
... ... Petitioner/s Versus Patna High Court CWJC No.8696 of 2022 dt.31-07-2023 2/6
1. The State of Bihar through its Principal Secretary, Revenue and Land Reforms Department, Bihar, Patna.
2. The Commissioner Revenue and Land Reforms Department Bihar, Patna.
3. The District Magistrate, Munger.
4. The District Land Acquisition Officer, Munger.
5. The Circle Officer Bariarpur Circle of Munger District, District- Munger.
6. Ajit Mahto @ Ajit Kumar S/o Late Naresh Prasad Mahto @ Naresh Mahto @ Naresh Kumar Yadav, R/o Village and P.O.- Tulsipur Ghorghat, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
7. Anit Mahto @ Pikku Mahto S/o Late Naresh Kumar Yadav @ Naresh Yadav, resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
8. Amrit Mahto @ Chhotu Mahto @ Amrit Kumar Anand S/o Late Naresh Pd.
Mahto @ Naresh Mahto @ Naresh Kr. Yadav, resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
9. Ashit Mahto @ Munna Mahto Son of Late Naresh Kr. Yadav @ Naresh Pd.
Mahto @ Naresh Mahto, resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
10. Amit Mahto @ Bittu Mahto Son of Late Naresh Pd. Mahto @ Naresh Mahto, resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
11. Savita Devi Wife of Late Naresh Pd. Mahto @ Naresh Mahto @ Naresh Kumar Yadav, resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 8809 of 2022 ====================================================== Amrit Mahto @ Chhotu Mahto @ Amrit Kumar Anand Son of Late Naresh Kumar Yadav @ Naresh Mahto Resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
... ... Petitioner/s Versus
1. The State of Bihar through its Principal Secretary, Revenue and Land Reforms Department, Bihar, Patna.
2. The Commissioner, Revenue and Land Reforms Department, Bihar, Patna.
3. The District Magistrate, Munger.
4. The District Land Acquisition Officer, Munger.
5. The Circle Officer, Bariarpur Circle of Munger District, District- Munger.
6. Ajit Mahto @ Ajit Kumar S/o Late Naresh Prasad Mahto @ Naresh Mahto Patna High Court CWJC No.8696 of 2022 dt.31-07-2023 3/6 @ Naresh Kumar Yadav R/o Village and P.O.- Tulsipur Ghorghat, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
7. Anit Mahto @ Pikku Mahto S/o Late Naresh Kumar Mahto @ Naresh Yadav Resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
8. Atit Mahto @ Sanny Mahto @ Atit Kumar Suman S/o Late Naresh Pd.
Mahto @ Naresh Mahto @ Naresh Kr. Yadav Resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
9. Ashit Mahto @ Munna Mahto Son of Late Naresh Kr. Yadav @ Naresh Pd.
Mahto @ Naresh Mahto Resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
10. Amit Mahto @ Bittu Mahto Son of Late Naresh Pd. Mahto @ Naresh Mahto Resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
11. Savita Devi Wife of Late Naresh Pd. Mahto @ Naresh Mahto @ Naresh Kumar Yadav Resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 8897 of 2022 ====================================================== Ashit Mahto @ Munna Mahto @ Ashit Kumar Son of Late Naresh Kumar Yadav @ Naresh Mahto, Resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur District- Munger.
... ... Petitioner/s Versus
1. The State of Bihar through its Principal Secretary, Revenue and Land Reforms Department, Bihar, Patna.
2. The Commissioner Revenue and Land Reforms Department Bihar, Patna.
3. The District Magistrate, Munger.
4. The District Land Acquisition Officer, Munger.
5. The Circle Officer Bariarpur Circle of Munger District, District- Munger.
6. Ajit Mahto @ Ajit Kumar S/o Late Naresh Prasad Mahto @ Naresh Mahto @ Naresh Kumar Yadav, R/o Village and P.O.- Tulsipur Ghorghat, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
7. Anit Mahto @ Pikku Mahto S/o Late Naresh Kumar Yadav @ Naresh Yadav, resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
8. Atit Mahto @ Sanny Mahto @ Atit Kumar Suman S/o Late Naresh Kumar Yadav @ Naresh Pd. Mahto @ Naresh Mahto resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger. Patna High Court CWJC No.8696 of 2022 dt.31-07-2023 4/6
9. Amrit Mahto @ Chhotu Mahto @ Amrit Kumar Anand S/o Late Naresh Pd.
Mahto @ Naresh Mahto @ Naresh Kr. Yadav, resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
10. Amit Mahto @ Bittu Mahto Son of Late Naresh Pd. Mahto @ Naresh Mahto resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
11. Savita Devi Wife of Late Naresh Pd. Mahto @ Naresh Mahto @ Naresh Kumar Yadav, resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 9374 of 2022 ====================================================== Anit Mahto @ Pikku Mahto @ Anit Kumar Son of Late Naresh Kumar Yadav @ Naresh Mahto Resident of Village- Ghorghat Tulsipur, P.O.- Ghroghat, P.S.- Bariarpur, District- Munger.
... ... Petitioner/s Versus
1. The State of Bihar Through its Principal Secretary, Revenue and Land Reforms Department, Bihar, Patna.
2. The Commissioner Revenue and Land Reforms Department, Bihar, Patna.
3. The District Magistrate Munger.
4. The District Land Acquisition Officer Munger.
5. The Circle Officer Bariarpur Circle of Munger District, District- Munger.
6. Ajit Mahto @ Ajit Kumar S/o Late Naresh Prasad Mahto @ Naresh Mahto @ Naresh Kumar Yadav R/o Village and P.O.- Tulsipur Ghorghat, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
7. Ashit Mahto @ Munna Mahto S/o Late Naresh Kumar Yadav @ Naresh Yadav Resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
8. Atit Mahto @ Sanny Mahto @ Atit Kumar Suman S/o Late Naresh Kumar Yadav @ Naresh Pd. Mahto @ Naresh Mahto Resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
9. Amrit Mahto @ Chhotu Mahto @ Amrit Kumar Anand S/o Late Naresh Pd.
Mahto @ Naresh Mahto @ Naresh Kr. Yadav Resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
10. Amit Mahto @ Bittu Mahto Son of Late Naresh Pd. Mahto @ Naresh Mahto Resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Bariarpur, District- Munger.
11. Savita Devi Wife of Late Naresh Pd. Mahto @ Naresh Mahto @ Naresh Kumar Yadav Resident of Village- Ghorghat Tulsipur, P.O.- Ghorghat, P.S.- Patna High Court CWJC No.8696 of 2022 dt.31-07-2023 5/6 Bariarpur, District- Munger.
... ... Respondent/s ====================================================== Appearance :
(In Civil Writ Jurisdiction Case No. 8696 of 2022) For the Petitioner/s : Mr.Sadanand Paswan For the Respondent/s : Mr.Raj Kishore Roy ( Gp 18 ) (In Civil Writ Jurisdiction Case No. 8799 of 2022) For the Petitioner/s : Mr.Sadanand Paswan For the Respondent/s : Mr.Raj Kishore Roy ( Gp 18 ) (In Civil Writ Jurisdiction Case No. 8809 of 2022) For the Petitioner/s : Mr.Sadanand Paswan For the Respondent/s : Mr.Md. Khurshid Alam ( Aag 12 ) (In Civil Writ Jurisdiction Case No. 8897 of 2022) For the Petitioner/s : Mr.Sadanand Paswan For the Respondent/s : Mr.Rishi Raj Sinha ( Sc 19 ) (In Civil Writ Jurisdiction Case No. 9374 of 2022) For the Petitioner/s : Mr.Sadanand Paswan For the Respondent/s : Mr.Sajid Salim Khan ( Sc 25 ) ====================================================== CORAM: HONOURABLE MR. JUSTICE SANDEEP KUMAR C.A.V. JUDGMENT Date : 31-07-2023 Heard the parties.
2. The dispute in all the writ petitions is basically with regard to the apportionment of the compensation amount between the family members of the deceased Naresh Prasad Mahto @ Naresh Mahto.
3. The parties have alternative remedy that they may move the Land Acquisition, Rehabilitation and Resettlement Authority under Section 64 of the Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013.
4. If such an application is filed within thirty days from today before the Authority, the same shall be decided within a Patna High Court CWJC No.8696 of 2022 dt.31-07-2023 6/6 period of six months from the date of its filling. Limitation in filing the application shall be condoned.
(Sandeep Kumar, J) Saif/-
AFR/NAFR N.A.F.R. Uploading Date 31.07.2023 Transmission Date N/A