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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(3) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(3)Appointments to the Service shall be made according to the number of vacancies to be filled by direct appointment strictly in the order of merit indicated by the Commission.Explanation. - When so required by Government, the Commission may hold a combined competitive examination for selection to the Service as well as to any other Engineering Service or Services of the State and in such an event appointments shall be made in the order of merit indicated by the Commission, after allowing persons that are appointed to another Service.