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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Goa - Subsection

Section 84(3) in The City of Panaji Corporation Act, 2002

(3)Payment of any sum due by the Corporation exceeding one thousand rupees in amount shall be made by means of a cheque signed as provided in sub-section (1) and not in any other way.