Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] State of Bihar - Subsection Section 11(2)(t) in Bihar State Higher Education Council Act, 2018 (t)make suggestions to the Government in determining the block grants to Universities and institution of higher education, by evolving suitable guidelines for such grants;