Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73A] [Entire Act] Union of India - Subsection Section 73A(a) in The Representation of the People Act, 1951 (a)the notification under section 73 may be issued without taking into account the Parliamentary constituencies in the State of Jammu and Kashmir; and
