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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(d) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

(d)during the next six months, after passing a departmental examination conducted by the Deputy Conservator and Harbour Master, vessels of unrestricted tonnage, type and class during day light hours and vessels upto 16000 tonnes gross register of any type or class during hours of darkness.