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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(4)(ii) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(ii)[ Appointments to the various categories of teachers shall be made by the following methods: - [Substituted by G.O. Ms. No. 1376, Education, dated the 6th July 1981.]