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Madhya Pradesh High Court

Ajay Kumar Verma vs The State Of Madhya Pradesh on 16 March, 2021

Author: Prakash Shrivastava

Bench: Prakash Shrivastava

1 WP-12383-2018 The High Court Of Madhya Pradesh WP-12383-2018 (AJAY KUMAR VERMA Vs THE STATE OF MADHYA PRADESH AND OTHERS) 4 Jabalpur, Dated : 16-03-2021 Shri Hakim Khan Qureshi, learned counsel for the petitioner. Shri Dilip Parihar, learned P.L. for the State submits that by mistake he has received the wrong file and prays for adjournment.

List after one week as prayed.

(PRAKASH SHRIVASTAVA) JUDGE Biswal Signature Not Verified SAN Digitally signed by SHIBA NARAYAN BISWAL Date: 2021.03.17 10:32:12 IST