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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(1)(i) in The Bombay Canal Rules, 1934

(i)the portion under irrigation shall, throughout the period of irrigation, be completely surrounded by bunds not less than 1 foot high and of 1 foot top width and shall be formed into suitable plots; and