State Consumer Disputes Redressal Commission
The Sub Post Master & Anr. vs M/S. Burile Builder on 22 December, 2011
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, MAHARASHTRA
STATE CONSUMER
DISPUTES REDRESSAL COMMISSION, MAHARASHTRA
CIRCUIT BENCH
AT NAGPUR
5 TH FLOOR,
ADMINISTRATIVE BUILDING NO. 1
CIVIL LINES,
NAGPUR-440 001
First Appeal
No. A/1439/2006
(Arisen out of Order Dated
23/06/2006 in Case No. CC/05/108 of District Forum, Wardha)
1.The Sub Post Master Samudrapur, Wardha
2. The Supdt.
Of Post Offices Wardha ...........Appellant(s) Versus M/s. Burile Builder Through Prop.
Shri Vasudeo Krshnaji Borile Hanuman Ward, Hinganghat, Tah. Hinganghat, Dist. Wardha ...........Respondent(s) BEFORE:
Hon'ble Mr.S.M. Shembole Presiding Member Hon'ble Smt.Jayshree Yengal Member Hon'ble Mr.N. Arumugam Member PRESENT:
None ......for the Appellant None ......for the Respondent ORDER (Delivered on 22.12.2011) Per Mr S M Shembole, Hon'ble Presiding Member Appellant as well as its counsel are absent, so also the respondent. On last date Adv. Mr Kasture for the respondent was present.
As the appellants are absent since long, on last date the matter was adjourned till today by way of last chance but, in vain.
Hence, appeal is dismissed in default.
No order as to cost.
Copy of this order be supplied to the parties.
Delivered on 22.12.2011.
[ S.M. SHEMBOLE] PRESIDING MEMBER [ SMT.JAYSHREE YENGAL] MEMBER [ N. ARUMUGAM] MEMBER sj