Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

State Consumer Disputes Redressal Commission

The Sub Post Master & Anr. vs M/S. Burile Builder on 22 December, 2011

  
 
 
 
 
 
 STATE CONSUMER DISPUTES REDRESSAL COMMISSION, MAHARASHTRA
  
 






 
            	



 



 
   
   
   


   
     
     
     

STATE CONSUMER
    DISPUTES REDRESSAL COMMISSION,  MAHARASHTRA
    
   
    
     
     

CIRCUIT BENCH
    AT   NAGPUR
    
   
    
     
     

5 TH FLOOR,
    ADMINISTRATIVE BUILDING NO. 1
    
   
    
     
     

CIVIL LINES,
    NAGPUR-440 001
    
   
  
  
   

 
  
 
  
   
   

 
  
 
  
   
   
     
     
     
       
       
       

First Appeal
      No. A/1439/2006
      
     
      
       
       

(Arisen out of Order Dated
      23/06/2006 in Case No. CC/05/108 of District Forum, Wardha) 
      
     
    
     

 
    
   
    
     
     

 
    
   
    
     
     
       
       
       
         
         
         

1.

The Sub Post Master Samudrapur, Wardha  

2. The Supdt.

Of Post Offices Wardha ...........Appellant(s)     Versus     M/s. Burile Builder Through Prop.

Shri Vasudeo Krshnaji Borile Hanuman Ward, Hinganghat, Tah. Hinganghat, Dist. Wardha ...........Respondent(s)   BEFORE:

   
Hon'ble Mr.S.M. Shembole Presiding Member   Hon'ble Smt.Jayshree Yengal Member   Hon'ble Mr.N. Arumugam Member   PRESENT:
None ......for the Appellant   None ......for the Respondent ORDER (Delivered on 22.12.2011) Per Mr S M Shembole, Hon'ble Presiding Member      Appellant as well as its counsel are absent, so also the respondent. On last date Adv. Mr Kasture for the respondent was present. 
     As the appellants are absent since long, on last date the matter was adjourned till today by way of last chance but, in vain.
     Hence, appeal is dismissed in default.
     No order as to cost.
     Copy of this order be supplied to the parties.
     Delivered on 22.12.2011.
   
[ S.M. SHEMBOLE] PRESIDING MEMBER   [ SMT.JAYSHREE YENGAL] MEMBER   [ N. ARUMUGAM] MEMBER sj