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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Kerala - Subsection

Section 42(xiv) in A.P.J. Abdul Kalam Technological University Act, 2015

(xiv)disciplinary action against teachers, officers and other staff of the University, affiliated colleges and recognised institutions, other than the private colleges not aided by the Government in any form, and the colleges or the institutions managed and maintained by the State Government or Central Government or Local Authorities;