Madhya Pradesh High Court
Dipak Pavar vs Union Of India on 19 October, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
RP No. 665 of 2020
(RAHUL YADAV AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)
WP/26348/2018, RP/00533/2020, RP/00666/2020, RP/00705/2020, RP/00706/2020,
RP/00711/2020, RP/00784/2020, RP/00925/2020, RP/00926/2020, RP/00927/2020,
RP/00185/2021, RP/00186/2021, RP/00427/2023, RP/00744/2023, RP/00882/2023,
RP/00888/2023, RP/01029/2023, RP/01030/2023, RP/01031/2023, RP/01032/2023,
RP/01033/2023, RP/01059/2023, RP/01060/2023, RP/01088/2023, RP/01109/2023,
RP/01115/2023, RP/01116/2023, RP/01124/2023, RP/01127/2023
Dated : 19-10-2023
Shri K.C. Ghildiyal - Senior Advocate with Shri Pratap Tarun Singh -
Advocate for petitioners.
Shri Narendra Kumar Sharma - Advocate for petitioners.
Shri C.M. Tiwari - Govt. Advocate for respondent/State.
Deputy Advocate General who has been allotted the cases is also not present before this Court.
Considering aforesaid circumstances, cases are adjourned. List the matters in the week commencing 06.11.2023 along with R.P. Nos.1120/2023, 1152/2023, 1153/2023, 1154/2023, 1144/2023 and 1160/2023.
Meanwhile, Advocate General Office is directed to seek instructions in the matters as directed by this Court on 11.09.2023 and file affidavit in this regard before Court.
(VISHAL DHAGAT) JUDGE sp/-
Signature Not Verified Signed by: SUNIL KUMAR PATEL Signing time: 20-10-2023 16:56:28