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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(xii) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(xii)The reduction in load under the above conditions will be allowed by the Executive Engineer concerned. Cases not covered. under the above conditions shall be allowed by the Superintending Engineer concerned.