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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

Daman and Diu - Subsection

Section 15(3)(c) in The Goa, Daman and Diu Prevention of Begging Act, 1972

(c)advise the Government, through the Chief Inspector, as regards the certification of any institution as a Certified Institution or the de-certification of any Certified Institution within the local area;