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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(1)(g) in Rajasthan State Legal Services Authority Regulations, 1999

(g)a report has been received from the advocate assigned to such person that he is not cooperating with the advocate or is guilty of misbehaviour towards the advocate and such report has been verified :