Section 22A in The Jammu and Kashmir General Sales Tax Act, 1962
22A. [ Appearance by authorised representative. [Section 22-A inserted by Act XXV of 1972.]
- Subject to such conditions as may be prescribed any person who is entitled or required to attend or appear before any authority appointed under this Act may, except when required to attend personally, attend either in person or through any person authorised by him in writing in this behalf.]
